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After RSS Ideologue Govindacharya, Lawyers Move SC For Live Streaming of Ayodhya, Sabarimala Hearings - (12 Jan 2019)

BJP leader and lawyer Ashwini Upadhyay has written to Chief Justice Ranjan Gogoi and four other judges seeking live streaming of the Ayodhya title dispute case scheduled for hearing on January 29.

Tags : SC  

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