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Collegium Recommends Justices Dinesh Maheshwari and Sanjiv Khanna for Elevation to SC - (11 Jan 2019)

Justice Dinesh Maheshwari, who is currently the Chief Justice of Karnataka High Court, is number 21 in the combined seniority of High Court judges on all-India basis, while Justice Khanna, a judge of the Delhi High Court, is at number 33.

Tags : COURT   HIGH COURT  

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