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CBI vs CBI LIVE: Alok Verma Quits After Turning Down New Role, Says Natural Justice Was Scuttled - (11 Jan 2019)

CBI vs CBI LIVE: The Delhi High Court on Friday refused to quash an FIR against CBI Special Director Rakesh Asthana. On the other hand, Alok Verma, who was removed by a high-powered committee, has turned down his new role as Chief of Fire Services and written to the Department of Personnel and Training, informing about his decision.

Tags : COURT   HIGH COURT  

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