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Plastic ban: Madras High Court Says Authorities can Seize Only 14 Items Listed in Government Order - (11 Jan 2019)

Madras High Court has directed government officials in Tamil Nadu not to seize plastic products other than the 14 items listed in the June 25, 2018 government order prohibiting use of such plastic products.

Tags : MADRAS HIGH COURT   PLASTIC BAN  

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