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Bombay High Court Restrains SEBI from Auctioning Pancard Clubs' Properties - (11 Jan 2019)

Bombay High Court, in an interim order, has restrained the Securities and Exchange Board of India (SEBI) from auctioning off private properties of Pancard Clubs.

Tags : BOMBAY HIGH COURT   SEBI   PANCARD CLUBS' PROPERTIES  

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