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Jharkhand High Court Rejects Bail Plea of RJD Chief in Fodder Scam Case - (11 Jan 2019)

Jharkhand High Court has rejected bail plea of Rashtriya Janata Dal (RJD) chief and former Bihar Chief Minister Lalu Prasad in a multi-million fodder scam case.

Tags : JHARKHAND HIGH COURT   LALU YADAV   FODDER SCAM  

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