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Delhi HC Refuses to Interfere with CBSE Disaffiliating School Involved in Class-XII Paper Leak - (11 Jan 2019)

Delhi High Court has refused to interfere with order of CBSE disaffiliating school Mother Khazani Convent School in connection with the leak of Class XII Economics question paper last year.

Tags : DELHI HIGH COURT   CLASS 12TH ECONOMICS PAPER   CBSE  

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