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SC to Hear Sajjan Kumar's Appeal Challenging his Conviction in 1984 Anti-Sikh Riots Case on Jan 14 - (11 Jan 2019)

73-year-old Kumar had surrendered before a trial court here on December 31, 2018 to serve the sentence in pursuance of the high court's December 17 judgement awarding him life imprisonment for the "remainder of his natural life".

Tags : COURT   HIGH COURT  

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