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Patna HC Issues Notices to All Former Bihar CMs on Allotment of Official Bungalows for Life - (10 Jan 2019)

Patna High Court has issued notices to Bihar Government and all former chief ministers, as well as incumbent Nitish Kumar, for being allotted official bungalows for lifetime.

Tags : PATNA HIGH COURT   BIHAR CHIEF MINISTER   ALLOTMENT OF OFFICIAL BUNGALOWS FOR LIFE  

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