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Unveil MGR Arch, but don’t Inaugurate it Until Disposal of Plea: Madras HC - (10 Jan 2019)

Madras High Court has said that state government can remove the net around the MGR Centenary Arch constructed on Kamarajar Salai, but no inauguration can be done until disposal of plea.

Tags : MADRAS HIGH COURT   MGR ARCH  

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