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Delhi High Court Rejects Plea of British National's Against Extradition - (09 Jan 2019)

Delhi High Court has dismissed a plea of a 74-year-old British national, who is wanted in a child abuse and trafficking case in the Philippines, against the proceedings in a trial court here to extradite him to that country.

Tags : DELHI HIGH COURT   PLEA OF BRITISH NATIONAL'S AGAINST EXTRADITION  

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