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NGT Orders Initiating Contempt Proceedings Against Delhi Govt. for Felling Trees - (23 Nov 2015)

National Green Tribunal (NGT) while expressing concern over alleged felling of 400 trees in a residential colony in north east Delhi, has ordered filing of a contempt petition against City Government for defying its orders not to cut trees.

Tags : NATIONAL GREEN TRIBUNAL   DELHI GOVT.  

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