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Decision To Send CBI Senior Officers on Leave on CVC Recommendation, Perfectly Bonafide: Says Jaitley - (09 Jan 2019)

Finance Minister Arun Jaitley, who was speaking to reporters in the Parliament complex after the Supreme Court gave orders to reinstate CBI director Alok Verma, said the government would comply with the orders of the apex court.

Tags : COURT   SUPREME COURT  

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