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SC Clears The Decks for Re-opening of Sterlite Copper Plant, CEO Looks Forward to Restarting Operations - (09 Jan 2019)

The Madurai Bench of the Madras High Court had on December 21 ordered the Tamil Nadu Pollution Control Board to maintain a status quo on Sterlite Copper till January 21, 2019.

Tags : COURT   HIGH COURT  

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