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Alok Verma Reinstated as CBI Director by Supreme Court in Major Setback to Govt, But Can't Take Major Decisions - (08 Jan 2019)

The CJI Ranjan Gogoi-led bench, however, ruled that Verma cannot take any major policy decision till the high-powered committee that selects and appoints the CBI Director takes a call on the matter.

Tags : COURT   SUPREME COURT  

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