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SC Asks RCom and RJio to Resolve Issues Over Past Dues - (08 Jan 2019)

Supreme Court has asked Reliance Communications Ltd (RCom) and Reliance Jio to take a decision by January 11 over the settlement of past dues to DoT, which is yet to give clearance to their spectrum sale deal.

Tags : SUPREME COURT   RCOM AND RJIO  

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