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Patna High Court Asks Tejashwi Yadav to Vacate Bungalow - (08 Jan 2019)

Patna High Court has dismissed RJD leader Tejashwi Yadav's petition challenging the Bihar Government's order asking him to vacate the bungalow allotted to him while he was the deputy chief minister.

Tags : PATNA HIGH COURT   TEJASWI YADAV  

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