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SC Issues Notice on Plea for Cross-Verification of VVPAT Trails in At least 30% Polling Stations - (08 Jan 2019)

Supreme Court has sought response from Election Commission of India on a petition demanding counting and cross verification of Voter Verifiable Paper Audit Trails (VVPAT) in at least 30% (randomly chosen) of all polling stations within each Assembly Segment/ Constituency.

Tags : SUPREME COURT   CROSS-VERIFICATION OF VVPAT TRAILS  

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