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Supreme Court Denies to Take Neelam Krishnamoorthy's Plea in Uphaar Case - (23 Nov 2015)

Supreme Court has denied to take up a plea filed against Delhi High Court order quashing criminal proceeding lodged for allegedly threatening Association of Victims of Uphaar Tragedy (AVUT) chairperson.

Tags : SUPREME COURT   DELHI HIGH COURT  UPHAAR TRAGEDY  

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