Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe  ||  Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments  ||  Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them  ||  SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances  ||  Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy  ||  Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services  ||  Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required  ||  Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case  ||  Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection  ||  MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations    

Export of Red Sanders wood by Government of Karnataka - Extension of time- (Ministry of Commerce and Industry) (03 Jan 2019)

MANU/DGFT/0001/2019

Commercial

In exercise of powers conferred by Section 3 of the Foreign Trade (Development & Regulation) Act, 1992 read with Para 1.02 of the Foreign Trade Policy (2015-2020), the Central Government hereby makes the following amendments in Para 3 of Notification No. 40/2015-2020 dated 27.11.2017 :

Para 3 of the Notification No. 40/2015-2020 dated 27.11.2017 relating to export of Red Sanders wood by Government of Karnataka or its authorised entities is substituted as under:

"3. State Government of Karnataka shall finalize the modalities including allocation of quantities to various entities, as applicable, for export of the balance quantity of Red Sanders wood and shall complete the whole process of export latest by 30th April, 2019".

2. Other provisions of Notification No. 40/2015-2020 dated 27.11.2017 shall remain unchanged.

3. Effect of this notification:

Time upto 30.04.2019 has been allowed to State Government of Karnataka, to finalize the modalities and complete the process of export of balance quantity of Red Sanders wood.

Tags : EXPORT   RED SANDERS WOOD   EXTENSION   TIME  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved