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Tripura HC Discharges Ex-MLA Convicted for Defaming Former CM Manik Sarkar - (07 Jan 2019)

Tripura High Court has acquitted a former MLA who was convicted for defaming former Chief Minister Manik Sarkar, as it was found that there was no valid sanction order to prosecute the accused, who was an MLA.

Tags : TRIPURA HIGH COURT   MANIK SARKAR  

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