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SC Seeks Action Plan from Centre to Rescue Trapped Miners in Meghalaya - (04 Jan 2019)

Supreme Court has expressed dissatisfaction over the ongoing rescue operation to save the life of 15 miners who are trapped inside a coal mine in Meghalaya for almost three weeks and asked the Centre to place before it a detailed action plan.

Tags : SUPREME COURT   MEGHALAYA   TRAPPED MINORS  

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