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CBI Court Grants Bail to Former Haryana CM, Motilal Vora Over Illegal Land Re-Allotment Case - (03 Jan 2019)

On December 1, last year, the Central Bureau of Investigation (CBI) had filed a chargesheet against the two senior Congress leaders and Associated Journals Ltd (AJL), publisher of the National Herald newspaper for the alleged illegal re-allotment of land.

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