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Madras High court Suggests Making Uniform Syllabus Across Country - (03 Jan 2019)

Madras High Court has observed that it is time that government introspected the need to make syllabus uniform across the country based on recommendations by an expert committee appointed by it (court) to look into the mental health of students.

Tags : MADRAS HIGH COURT   UNIFORM SYLLABUS ACROSS COUNTRY  

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