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Bombay High Court asks DCIT to pay Cost of Rs. 1.5 Lakhs for Illegal Denial of Refund - (03 Jan 2019)

Bombay High Court has recently imposed a fine of 1.50 lakhs on the Deputy Commissioner of Income Tax for not granting refund.

Tags : BOMBAY HIGH COURT   DCIT   ILLEGAL DENIAL OF REFUND  

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