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About 50 Lakh Women In Kerala Take Pledge To Uphold Gender Equality - (03 Jan 2019)

The campaign was held on a 620 kilometre stretch to uphold gender equality and safeguard renaissance values against the frenzied protests barring implementation of SC verdict allowing women in all age groups pay obeisance at the Lord Ayyappa shrine in Sabarimala.

Tags : SC  

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