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Supreme Court Rejects Plea Seeking Lodging of FIR Against Mulayam Singh Yadav - (03 Jan 2019)

A bench comprising Justices Ashok Bhushan and K M Joseph dismissed the plea on the ground of delay considering the fact that appeal has been filed against the May 3, 2016 order of the high court.

Tags : COURT   HIGH COURT   SUPREME COURT  

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