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2 Women Devotees Under 50 Pray at Sabarimala in a First Since SC Verdict, Shrine Reopens After 'Purification' - (02 Jan 2019)

The Sabarimala head priest, Kandaru Rajeevaru, had ordered to shut the temple till 11:30 am for purification after reports of women's entry into the temple were confirmed.

Tags : SC  

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