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Kerala HC Notice to Ex-State Finance Minister KM Mani and others over Corruption Case - (23 Nov 2015)

Kerala High Court has served notice to Ex-State Finance Minister KM Mani and others including Vigilance and Anti-Corruption Bureau Director on whether inquiry in corruption case should be handed over to Central Bureau of Investigation (CBI) or any other agency.

Tags : KERALA HIGH COURT   EX-STATE FINANCE MINISTER KM MANI  

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