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Logo Design and Tagline Competition for National Centre for Financial Education- (Reserve Bank of India) (24 Dec 2018)

MANU/RPRL/0124/2018

Banking

The National Centre for Financial Education (NCFE) was setup in 2013 with support from all the financial sector regulators i.e., RBI, SEBI, IRDAI and PFRDA for implementation of the National Strategy for Financial Education (NSFE). It functions under the aegis of the Technical Group on Financial Inclusion and Financial Literacy (TGFIFL) of the sub-committee of the FSDC (Financial Stability and Development Council). NCFE is now a section 8 (Not for Profit) Company, incorporated on September 05, 2018.

NCFE has invited entries for the Logo design and Tagline design competition, the details of the same can be found in the website of NCFE as under-

http://www.ncfe.org.in/logo-competition

Tags : LOGO DESIGN   TAGLINE COMPETITION  

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