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Madras High Court Orders Autopsy of HIV-Infected Teenager to be Videographed - (02 Jan 2019)

Madras High Court has ordered videography of the autopsy of a 19-year-old man, who committed suicide last week after he unknowingly donated HIV-infected blood which was later transfused to a pregnant woman.

Tags : MADRAS HIGH COURT   AUTOPSY OF HIV-INFECTED TEENAGER TO BE VIDEOGRAPHED  

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