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30 Lakh File Claim for Inclusion, But 10 Lakh Lose Out as Assam NRC Deadline Ends - (01 Jan 2019)

In Assam, the NRC has been updated under the direct monitoring of the Supreme Court to detect illegal immigrants on the basis of the Assam Accord, which had fixed March 24, 1971, as the cut-off date for identification and expulsion of foreigners in the state.

Tags : COURT   SUPREME COURT  

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