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Maharashtra Govt Focused on Sunburn Festival, Than Our Trial, Says Arms Haul Accused - (29 Dec 2018)

Kalaskar, Avinash Pawar and Shrikant Pangarkar, all arrested in August, moved a special court here on Friday seeking bail. Judge DE Kothalikar will hear the pleas on January 7. The accused claimed the material on record does not contain any evidence against them.

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