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Uttarakhand HC Directs Ramdev's Company to Share Profits With Locals - (29 Dec 2018)

The high court gave the order while rejecting a petition of Divya Pharmacy against the Uttarakhand Biodiversity Board (UBB) and upholding the provisions of fair and equitable benefit-sharing as provided under the Biological Diversity Act, 2002.

Tags : COURT   HIGH COURT  

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