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Bombay HC Allows Shri Warna Minerals (India) PVT. Ltd. to Carry Mining Activities in Kolhapur - (23 Nov 2015)

Bombay High Court has granted interim relief to Shri Warna Minerals (India) Private Limited, for carrying out mining activities in Kolhapur and allowed it to continue with its work and restrained forest department officials from interfering in the same.

Tags : BOMBAY HIGH COURT   HRI WARNA MINERALS (INDIA) PRIVATE LIMITED  

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