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Bombay HC Summons Sunil Mantri in Rs 300-Crore Cheating Case - (23 Nov 2015)

Bombay High Court has summoned real-estate baron Sunil Mantri for allegedly cheating investors, home-buyers and borrowers of over Rs 300 crore. The court has also called for appointment of official liquidator to take symbolic possession of Mantri Realty-owned assets.

Tags : BOMBAY HIGH COURT   SUNIL MANTRI   RS 300-CRORE CHEATING CASE  

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