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NAA Imposes Penalty of Rs. 223 Crores on HUL for GST Profiteering - (28 Dec 2018)

National Anti-profiteering Authority (NAA) has imposed a penalty of Rs. 233 crore on the Hindustan Unilever Ltd (HUL) for not passing GST rate cut benefit to the consumers after the large-scale cut last November.

Tags : NATIONAL ANTI-PROFITEERING AUTHORITY   HINDUSTAN UNILEVER LTD.  

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