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Allahabad HC Refuses to Quash FIR Against Accused in Bulandshahr Violence Case - (28 Dec 2018)

Allahabad High Court has refused to quash the FIR filed against one Satish, who is an accused in the Bulandshahr violence case in which police inspector Subodh Kumar Singh and a local youth were killed.

Tags : ALLAHABAD HIGH COURT   BULANDSHAHR VIOLENCE CASE  

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