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Telugu Star Mahesh Babu's Bank Accounts Frozen Over Service Tax Dues - (28 Dec 2018)

According to a press release issued by the Hyderabad GST Commissionarate, Mahesh Babu has not paid the Service Tax during 2007-08 for the taxable services he rendered as brand ambassador, appearance money and advertising for promotion of products among others.

Tags : GST  

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