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High Court of Andhra Pradesh Gets Notified to Function at Amaravati From 1st January, 2019 - (27 Dec 2018)

President Ram Nath Kovind has issued notifications for creation of a separate high court for Andhra Pradesh which will start functioning from January 1, 2019 from Amravati, this will bifurcate Court of Judicature at Hyderabad into the High Court of Telangana and High Court of Andhra Pradesh.

Tags : ANDHRA PRADESH HIGH COURT   AMARAVATI  

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