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Remove Trespassers from Cuddalore Temple Property in 2 Months: Madras HC - (27 Dec 2018)

Madras High Court has directed the commissioner of Chidambaram municipality to take immediate steps to remove the illegal encroachments from the property belonging to the Guru Namasivaya Moorthy Mutt/Temple, with the help of the Superintendent of Police, Cuddalore district.

Tags : MADRAS HIGH COURT   CUDDALORE TEMPLE PROPERTY  

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