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Mayawati Says Friday Namaz Order 'Arbitrary', Should be Implemented for All Religions - (27 Dec 2018)

The Station House Officer (SHO) of Noida's Sector 58 Police Station Pankaj Rai had earlier this month sent notices to 23 private firms asking them to stop their Muslim employees from offering Friday prayers at a local park citing a 2009 Supreme Court order.

Tags : COURT   SUPREME COURT  

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