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Only 3 Castes Eligible for President's Bodyguard? Delhi HC Seeks Centre’s Response - (26 Dec 2018)

The court was hearing a PIL by Haryana resident Gaurav Yadav, who sought setting aside of the recruitment of President's Bodyguard which was held on September 4, 2017 as only three castes -- Jats, Rajputs and Jat Sikhs were invited for it.

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