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Law Min Ravi Shankar Prasad Urges SC to Fast-Track Ayodhya Case, Asks 'Why Must We Worship Babar' - (25 Dec 2018)

Ravi Shankar Prasad asked that when the Supreme Court could rule on women’s entry at Sabarimala, why has the Ayodhya title dispute been pending for 70 years.

Tags : COURT   SC   SUPREME COURT  

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