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Punjab and Haryana High Court Pulls Up Panjab University for Wasting 4 BDS Seats - (20 Nov 2015)

Punjab and Haryana High Court has pulled up Panjab University for not using technology to inform students about vacant seats in the BDS course, resulting in the wastage of four seats.

Tags : PUNJAB AND HARYANA HIGH COURT   PANJAB UNIVERSITY  

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