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SC Issues Notice to MP Governor, Centre over Vyapam Scam - (20 Nov 2015)

SC has issued notice to Centre, Madhya Pradesh Govt. and Governor of MP on a plea seeking removal of Madhya Pradesh Governor Ram Naresh Yadav for his alleged role in the Vyapam scam case. SC tagged case with a bunch of petitions dealing with the mass admission scam and sought replies from them.

Tags : SC   VYAPAM SCAM  

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