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Gujarat High Court Serves Notice to Gujrat Government on Subsidized Plots Allotment to Judges - (11 Aug 2015)

Gujarat High Court has issued notices asking State Government as well as 27 judges over allotment of residential plots at concessional rate. Forty-two plots were allotted in 2010 to these senior judges sitting in Gujarat high court, Supreme Court and other courts across country.

Tags : GUJARAT HIGH COURT   GUJRAT GOVERNMENT   SUBSIDIZED PLOTS  

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