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NGT Puts Ban On Mining Near Sariska Tiger Reserve - (24 Dec 2018)

National Green Tribunal (NGT) has directed that all mining activities in the eco-sensitive zone (ESZ) of the Sariska Tiger Reserve (STR) to be stopped immediately till mining leases are cleared by the standing committee of the National Board of Wildlife.

Tags : NATIONAL GREEN TRIBUNAL   SARISKA TIGER RESERVE  

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