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No One Killed Sohrabuddin, Justice Loya; They Just Died: Rahul Gandhi - (23 Dec 2018)

All 22 accused in the alleged fake encounter killings of gangster Sohrabuddin Shaikh, his wife Kausar Bi and his aide Tulsi Prajapati were acquitted Friday by a special CBI court because of insufficient evidence, even as it expressed sorrow over the loss of "three lives."

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