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Why Keep Him in Jail Indefinitely, Asks Delhi HC on Incarceration of 1995 Tandoor Case Convict - (21 Dec 2018)

The court raised the query while hearing a plea by former youth Congress leader Sushil Kumar Sharma, serving life term in the 1995 murder of his wife Naina Sahni, seeking release after having undergone 29 years of incarceration.

Tags : COURT  

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